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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(i) in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009

(i)"existing emoluments" means the sum of - (a) existing basic pay, (b) dearness pay appropriate to the basic pay and (c) dearness allowance appropriate to the basic pay + dearness pay at index average 536 (1982 = 100);