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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(2)(c) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

(c)in rule 5, in sub-rule (1), for the words, brackets, letter and figures "under clause (b) of sub-section (2) of section 3" the words, brackets, letters and figures "under clause (b), or clause (c), of sub-section (2) of section 16" respectively shall be substituted;