Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 695] [Entire Act] Bengal Presidency - Subsection Section 695(25) in Police Regulations, Bengal , 1943 (25)The bulk of cash at Sub-divisional treasuries shall be kept under double locks, the key of the one remaining with Sub-divisional Magistrate and of the other with the treasurer.
