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[Cites 0, Cited by 0] [Section 33A(3)] [Section 33A] [Entire Act]

Union of India - Subsection

Section 33A(3)(ii) in The Coal Mines Provident Fund Scheme

(ii)By means of crossed account-payee bank drafts on the State Bank of India, Dhanbad, drawn in favour of the Coal Mines Provident Fund Account No. 1.