Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(4) in The Orissa Kendu Leaves (Control of Trade) Act, 1961 (4)The business of the Committee shall be conducted in such manner and the members shall be entitled to such allowances, if any, as may be prescribed.
