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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(c) in Rajasthan Public Procurement Rules, 2012

(c)where relevant, the experience, reliability and professional and Technical competence of the bidder and of the personnel to be involved in providing the subject matter of procurement.