Madhya Pradesh High Court
M/S Mahakal Stones Nowgong Through Its ... vs Union Of India on 28 November, 2024
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 5027 of 2017
(M/S ANAND MINING CORPORATION Vs UNION OF INDIA AND OTHERS )
With
WP/6084/2017, WP/17562/2021, WP/24806/2021, WP/25265/2021, WP/25268/2021,
WP/25326/2021, WP/25352/2021, WP/25578/2021, WP/25955/2021, WP/25976/2021,
WP/26248/2021, WP/26899/2021, WP/26935/2021, WP/27128/2021, WP/27505/2021,
WP/27681/2021, WP/28363/2021, WP/443/2022, WP/941/2022, WP/1204/2022,
WP/2074/2022, WP/2105/2022, WP/2450/2022, WP/2811/2022, WP/2840/2022,
WP/2934/2022, WP/2967/2022, WP/3378/2022, WP/4468/2022, WP/4943/2022,
WP/5797/2022, WP/6373/2022, WP/6560/2022, WP/6564/2022, WP/7443/2022,
WP/8421/2022, WP/11942/2022, WP/13860/2022, WP/15591/2022, WP/15686/2022,
WP/17332/2022, WP/17388/2022, WP/17424/2022, WP/17513/2022, WP/17629/2022,
WP/17992/2022, WP/18230/2022, WP/18315/2022, WP/18409/2022, WP/18412/2022,
WP/18418/2022, WP/18877/2022, WP/18878/2022, WP/18879/2022, WP/19125/2022,
WP/19432/2022, WP/19522/2022, WP/19734/2022, WP/20219/2022, WP/20271/2022,
WP/20809/2022, WP/20953/2022, WP/21394/2022, WP/21867/2022, WP/21933/2022,
WP/22241/2022, WP/22705/2022, WP/24152/2022, WP/25132/2022, WP/25428/2022,
WP/27888/2022, WP/28083/2022, WP/28209/2022, WP/28210/2022, WP/28575/2022,
WP/28602/2022, WP/28926/2022, WP/28932/2022, WP/28933/2022, WP/30053/2022,
WP/692/2023, WP/804/2023, WP/1497/2023, WP/1913/2023, WP/1993/2023,
WP/2405/2023, WP/2687/2023, WP/2717/2023, WP/3285/2023, WP/3371/2023,
WP/3375/2023, WP/3437/2023, WP/3623/2023, WP/3627/2023, WP/3870/2023,
WP/4168/2023, WP/5072/2023, WP/5755/2023, WP/5756/2023, WP/6978/2023,
WP/7434/2023, WP/7744/2023, WP/7751/2023, WP/7773/2023, WP/8971/2023,
WP/8973/2023, WP/9296/2023, WP/9439/2023, WP/9440/2023, WP/9656/2023,
WP/9978/2023, WP/10784/2023, WP/11173/2023, WP/11249/2023, WP/11334/2023,
WP/12107/2023, WP/12189/2023, WP/12190/2023, WP/12296/2023, WP/12388/2023,
WP/12493/2023, WP/12668/2023, WP/12669/2023, WP/12671/2023, WP/13700/2023,
WP/14337/2023, WP/14711/2023, WP/15406/2023, WP/15674/2023, WP/17949/2023,
WP/17953/2023, WP/17957/2023, WP/18226/2023, WP/18630/2023, WP/18637/2023,
WP/18782/2023, WP/19778/2023, WP/20094/2023, WP/20108/2023, WP/20646/2023,
WP/21106/2023, WP/21502/2023, WP/21667/2023, WP/22195/2023, WP/23159/2023,
WP/23393/2023, WP/23460/2023, WP/24062/2023, WP/24565/2023, WP/24806/2023,
WP/26563/2023, WP/26722/2023, WP/26784/2023, WP/26945/2023, WP/26950/2023,
WP/27020/2023, WP/27288/2023, WP/27616/2023, WP/27958/2023, WP/28883/2023,
WP/28886/2023, WP/28888/2023, WP/28892/2023, WP/28893/2023, WP/29211/2023,
WP/29250/2023, WP/29766/2023, WP/30015/2023, WP/30019/2023, WP/30170/2023,
WP/30599/2023, WP/30601/2023, WP/31117/2023, WP/31553/2023, WP/31840/2023,
WP/31979/2023, WP/679/2024, WP/1492/2024, WP/1566/2024, WP/1867/2024,
WP/1956/2024, WP/1961/2024, WP/2293/2024, WP/2334/2024, WP/2356/2024,
WP/2360/2024, WP/2434/2024, WP/2479/2024, WP/2521/2024, WP/2599/2024,
WP/2709/2024, WP/2712/2024, WP/2814/2024, WP/2815/2024, WP/2830/2024,
WP/2902/2024, WP/3151/2024, WP/3240/2024, WP/3265/2024, WP/3282/2024,
WP/3405/2024, WP/3439/2024, WP/3471/2024, WP/3478/2024, WP/3594/2024,
WP/3602/2024, WP/3658/2024, WP/3743/2024, WP/3749/2024, WP/3787/2024,
Signature Not Verified
Signed by: PRAVEEN
Signing time: 29-11-
2024 10:16:36
2
WP/3808/2024, WP/3905/2024, WP/3907/2024, WP/3937/2024, WP/4072/2024,
WP/4208/2024, WP/4331/2024, WP/4333/2024, WP/4395/2024, WP/4680/2024,
WP/4681/2024, WP/4835/2024, WP/4841/2024, WP/5004/2024, WP/5231/2024,
WP/5384/2024, WP/5668/2024, WP/5711/2024, WP/5758/2024, WP/5828/2024,
WP/5896/2024, WP/5909/2024, WP/5932/2024, WP/6151/2024, WP/6240/2024,
WP/6248/2024, WP/6461/2024, WP/6853/2024, WP/6854/2024, WP/6856/2024,
WP/6867/2024, WP/6946/2024, WP/6958/2024, WP/6967/2024, WP/6973/2024,
WP/6979/2024, WP/6995/2024, WP/6996/2024, WP/7024/2024, WP/7101/2024,
WP/7106/2024, WP/7179/2024, WP/7182/2024, WP/7196/2024, WP/7203/2024,
WP/7244/2024, WP/7246/2024, WP/7295/2024, WP/7297/2024, WP/7462/2024,
WP/7469/2024, WP/7704/2024, WP/7993/2024, WP/8239/2024, WP/8332/2024,
WP/8338/2024, WP/8663/2024, WP/9399/2024, WP/9478/2024, WP/9526/2024,
WP/10174/2024, WP/10266/2024, WP/10269/2024, WP/10565/2024, WP/10917/2024,
WP/10921/2024, WP/11386/2024, WP/11806/2024, WP/14176/2024, WP/14178/2024,
WP/14477/2024, WP/15165/2024, WP/15824/2024, WP/16533/2024, WP/16661/2024,
WP/16663/2024, WP/16668/2024, WP/16788/2024, WP/17714/2024, WP/17774/2024,
WP/18058/2024, WP/18148/2024, WP/18716/2024, WP/20431/2024, WP/21240/2024,
WP/31571/2024
Dated : 28-11-2024
Parties through their respective counsels.
It is informed by learned counsels for the parties that similar issue
is pending before the Hon'ble Supreme Court.
Accordingly, these cases are adjourned sine die. However liberty is
granted to the petitioners to make mention for listing of these cases again
in terms of the order to be passed by the Hon'ble Supreme Court.
W.P. No.6978/2023.
For the reasons assigned, I.A. No.20291/2024 (in Writ Petition
No.6978/2023) application for amendment, is allowed.
Petitioner to carry out the amendment and file an amended memo
of petition within two weeks.
Interim relief, if any, shall continue till further orders.
(SURESH KUMAR KAIT) (VIVEK JAIN)
CHIEF JUSTICE JUDGE
praveen Signature Not Verified Signed by: PRAVEEN Signing time: 29-11- 2024 10:16:36