Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 108(2)] [Section 108] [Entire Act] State of Meghalaya - Subsection Section 108(2)(e) in The Meghalaya Police Act, 2010 (e)is guilty of sexual harassment in the course of duty, whether towards other police personnel or any member of the public;