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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(f) in Sikkim Co-Operative Societies Act, 1955

(f)"Co-operative Year" means the period beginning from the 1st April or the date of commencement of the business or the date of registration and ending on the 31st March for the purpose of drawing up the balance sheets of registered societies;