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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(1)(g) in The Rajasthan Value Added Tax Act, 2003

(g)fails to stop the vehicle or carrier transporting the goods, of which he is the driver or otherwise Incharge, for being inspected in accordance with the provisions of this Act, or prevents or obstructs the inspection, of the goods or the vehicle or the carrier transporting the goods, by the Incharge of a check post or barrier or other officer empowered in this behalf to discharge his duties by the Commissioner; or