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[Cites 0, Cited by 0] [Section 34C(1)] [Section 34C] [Entire Act]

State of Haryana - Subsection

Section 34C(1)(a) in The Haryana Private Universities, 2006

(a)each component of the fee, deposits and other charges payable by the students for pursuing a course or programme of study, and the other terms and conditions of such payment;