Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(16) in St Xavier's University, Kolkata Act, 2016

(16)"Librarian" means a Librarian or any other person holding the post of Librarian, by whatever name called, appointed as such by the University;