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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Board's Excise Rules, 1965

(1)Any person desiring to obtain a licence to work a distillery at any place within the State of Orissa may, in response to the notice to be issued by the Commissioner, [or otherwise] [Inserted vide Orissa Gazette Extraordinary Part III/1968.] apply in writing to the Commissioner for the grant of a licence,