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Punjab-Haryana High Court

Mandeep Singh vs Randeep Kaur @ Tejwant Kaur on 10 November, 2017

Author: Inderjit Singh

Bench: Inderjit Singh

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                           Criminal Misc. No. M-34472-2014
                                           Date of Decision: 10.11.2017

Mandeep Singh

                                                                 .. Petitioner
               Vs.

Randeep Kaur alias Tejwant Kaur
                                                                ..Respondent


CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH

Present:       None for the petitioner.
               Mr. Sanjeev Goyal, Advocate for the respondent.
                                           ...

Inderjit Singh, J.

None has appeared on behalf of the petitioner. Even on the last date, none had appeared on behalf of the petitioner.

Accordingly, this petition stands dismissed for want of prosecution.

(INDERJIT SINGH) 10.11.2017 JUDGE Jasmine Kaur Whether speaking/reasoned No Whether reportable No 1 of 1 ::: Downloaded on - 14-11-2017 01:18:24 :::