Punjab-Haryana High Court
Mandeep Singh vs Randeep Kaur @ Tejwant Kaur on 10 November, 2017
Author: Inderjit Singh
Bench: Inderjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Criminal Misc. No. M-34472-2014
Date of Decision: 10.11.2017
Mandeep Singh
.. Petitioner
Vs.
Randeep Kaur alias Tejwant Kaur
..Respondent
CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH
Present: None for the petitioner.
Mr. Sanjeev Goyal, Advocate for the respondent.
...
Inderjit Singh, J.
None has appeared on behalf of the petitioner. Even on the last date, none had appeared on behalf of the petitioner.
Accordingly, this petition stands dismissed for want of prosecution.
(INDERJIT SINGH) 10.11.2017 JUDGE Jasmine Kaur Whether speaking/reasoned No Whether reportable No 1 of 1 ::: Downloaded on - 14-11-2017 01:18:24 :::