Bombay High Court
Shriram General Insurance Company ... vs Smt.Laxmi Dattatray Barde Alias Sarang ... on 5 March, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO.2297 OF 2017
WITH
CIVIL APPLICATION NO.2298 OF 2017
IN
FIRST APPEAL STAMP NO.21517 OF 2017
WITH
CIVIL APPLICATION NO.2299 OF 2017
WITH
CIVIL APPLICATION NO.2301 OF 2017
IN
FIRST APPEAL STAMP NO.21509 OF 2017
Office Notes, Memoranda of Coram, Court's or Judge's orders
appearance, Court's orders or directions and
Registrar's orders
None Present.
CORAM : V.R. KACHARE
REGISTRAR (JUDL - II)
Date : 5th March, 2019
3 weeks time is granted to take steps
against Respondent No.3 in Civil
Application/2297/2017.
Returnable date is extended by 8 weeks for Respondent No.4 in Civil Application/2297/2017.
3 weeks time is granted to take steps against Respondent Nos.3 and 4 in Civil Application/2298/2017.
::: Uploaded on - 11/03/2019 ::: Downloaded on - 13/03/2019 20:03:15 :::3 weeks time is granted to take steps against Respondent No.5 in Civil Application/2299/2017.
Returnable date is extended by 8 weeks for Respondent No.6 in Civil Application/2299/2017.
3 weeks time is granted to take steps against Respondent No.5 in Civil Application/2301/2017.
Returnable date is extended by 8 weeks for Respondent No.6 in Civil Application/2301/2017.
sd/-
Registrar (Judl.-II) avd - R(J-II) - 05.03.19 ::: Uploaded on - 11/03/2019 ::: Downloaded on - 13/03/2019 20:03:15 :::