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Supreme Court - Daily Orders

Sarfaraj @ Pappu vs The State Of Uttarakhand on 20 May, 2020

Bench: R. Banumathi, Indu Malhotra, Aniruddha Bose

     ITEM NO.19                 Virtual Court 5                SECTION II

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 9791/2020
     (Arising out of impugned final judgment and order dated 27-08-2019
     in CRLR No. 115/2011 passed by the High Court Of Uttarakhand At
     Nainital)

     SARFARAJ @ PAPPU                                              Petitioner(s)

                                                VERSUS

     THE STATE OF UTTARAKHAND                           Respondent(s)
     (WITH APPLN. FOR CONDONATION OF DELAY IN FILING SLP AND EXEMPTION
     FROM FILING O.T.)

     Date : 20-05-2020 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE R. BANUMATHI
                         HON'BLE MS. JUSTICE INDU MALHOTRA
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)             Mr. T. Mahipal, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

The Court is convened through video conferencing.

Delay condoned.

Issue notice.

(MADHU BALA) (BEENA JOLLY) AR-CUM-PS BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2020.05.20 17:33:15 IST Reason: