Supreme Court - Daily Orders
Sarfaraj @ Pappu vs The State Of Uttarakhand on 20 May, 2020
Bench: R. Banumathi, Indu Malhotra, Aniruddha Bose
ITEM NO.19 Virtual Court 5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 9791/2020
(Arising out of impugned final judgment and order dated 27-08-2019
in CRLR No. 115/2011 passed by the High Court Of Uttarakhand At
Nainital)
SARFARAJ @ PAPPU Petitioner(s)
VERSUS
THE STATE OF UTTARAKHAND Respondent(s)
(WITH APPLN. FOR CONDONATION OF DELAY IN FILING SLP AND EXEMPTION
FROM FILING O.T.)
Date : 20-05-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. T. Mahipal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through video conferencing.
Delay condoned.
Issue notice.
(MADHU BALA) (BEENA JOLLY) AR-CUM-PS BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2020.05.20 17:33:15 IST Reason: