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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Sikkim - Subsection

Section 117(c) in Sikkim Urban and Regional Planning and Development Act, 1998

(c)To assist any officer or employee of the Authority reasonably demanding the aid of such police officer for the lawful exercise of any powering the aid of such police officer for the lawful exercise of any power vested in him under this Act or any rule or regulation made thereunder.