Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(c) in Chhattisgarh Excise Act, 1915 (c)appoint officers of the Excise Department of such classes and with such designations, powers and duties as the State Government may think fit;
