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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4)(a) in Tamil Nadu Town and Country Planning Act, 1971

(a)declare the area with or without any modification to be a regional planning area, or a local planning area or the site for a new town, as the case may be; and