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Union of India - Section

Section 1 in The Railways (Manner Of Delivery Of Consignments And Sale Proceeds In The Absence Of Railway Receipt) Rules, 1990

1. Short title and commencement.

(1)These rules may be called the Railways (Manner of Delivery of Consignments and Sale Proceeds in the Absence of Railway Receipt) Rules, 1990.
(2)They shall come into force on the date of their commencement of the Act.