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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(a) in The Orissa Factories Rules, 1950

(a)the operation of repairing a water-sealed gas-holder by the electric welding process, subject to the following conditions-
(i)the gas-holder shall contain only the following gasses, separately or mixed at a pressure greater than atmospheric pressure, namely, town gas, coke-oven gas, producer gas, blast furnace gas, or gases other than air, used in their manufacture :