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[Cites 0, Cited by 0] [Section 185(2)] [Section 185] [Entire Act]

State of Rajasthan - Subsection

Section 185(2)(i) in Rajasthan Registration Rules, 1955

(i)"Execution admitted and receipt of consideration acknowledged (if so) by A.B. (profession), son of..............Caste.........resident of mauza pargana zila....................