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Jammu & Kashmir High Court

Dr. Rakesh Kumar Shan And vs The Anti Corruption Bureau on 5 February, 2020

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                              Sr. No. 25



                                 HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU

                                                                     CRM (M) No. 602/2019
                                                                     CRLM No. 1411/2019
                                                                     c/w
                                                                     CRM (M) No. 579/2019
                                                                     CRLM No. 1367/2019

            Dr. Rakesh Kumar Shan and                                 .... Petitioner/Appellant(s)
            another


                                                   Through:-   Ms. Supriya Chouhan, Advocate

                                             V/s

            The Anti Corruption Bureau                                        .....Respondent(s)
            and another
                                                   Through:-   Mr. Rajat Gupta, Advocate for
                                                               respondent No.1
                                                               Mr. Raman Sharma, AAG for
                                                               respondent No. 2

            Coram :            HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE

                                                       ORDER

Learned counsel for the respondent No. 1 submits that he has filed compliance report today in terms of order dated 26.12.2019.

Learned counsel for the petitioners seeks time to peruse the same.

Time as prayed for, is granted.

List on 19.02.2020.

(Sindhu Sharma) Judge JAMMU 05.02.2020 SUNIL-II SUNIL KUMAR 2020.02.06 11:34 I attest to the accuracy and integrity of this document