Jammu & Kashmir High Court
Dr. Rakesh Kumar Shan And vs The Anti Corruption Bureau on 5 February, 2020
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 25
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CRM (M) No. 602/2019
CRLM No. 1411/2019
c/w
CRM (M) No. 579/2019
CRLM No. 1367/2019
Dr. Rakesh Kumar Shan and .... Petitioner/Appellant(s)
another
Through:- Ms. Supriya Chouhan, Advocate
V/s
The Anti Corruption Bureau .....Respondent(s)
and another
Through:- Mr. Rajat Gupta, Advocate for
respondent No.1
Mr. Raman Sharma, AAG for
respondent No. 2
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Learned counsel for the respondent No. 1 submits that he has filed compliance report today in terms of order dated 26.12.2019.
Learned counsel for the petitioners seeks time to peruse the same.
Time as prayed for, is granted.
List on 19.02.2020.
(Sindhu Sharma) Judge JAMMU 05.02.2020 SUNIL-II SUNIL KUMAR 2020.02.06 11:34 I attest to the accuracy and integrity of this document