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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Goa - Subsection

Section 113(1) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(1)To check the import and export of liquor, check-post shall be set up at such places as may be found necessary by the Commissioner.