Rajasthan High Court - Jaipur
Rajasthan Central Christian ... vs Ms. Mavis G. Singh D/O Sh. Glorison Singh on 1 September, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9350/2021
Rajasthan Central Christian Management Board Of Secondary
Education, (Rccmbse) 2/10, Cni Social Centre, Opp. Roadways
Bus Stand, Jaipur Road, Ajmer Through Designated Chairman,
Bishop Darabara Singh S/o Sh. Mahend Singh (Bishop, Diocess
Of Rajasthan Church Of Northern India), Aged 56 Years, R/o
2/10, Cni Social Centre, Opp. Roadways Bus Stand, Ajmer.
----Petitioner
Versus
1. Ms. Mavis G. Singh D/o Sh. Glorison Singh, Aged About
60 Years, R/o Mission Compound, Nasirabad District
Ajmer.
2. Secretary, Church Of North India Trust Association Head
Office, Cni Building, Post Box No. 311, 16 Pandit Pant
Marg, New Delhi.
3. Mission Primary School, Nasirabad District Ajmer Through
Head Master.
4. Director, Primary Education, Rajasthan, Bikaner.
----Respondents
For Petitioner(s) : Mr. Neeraj K. Tiwari.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI Order 01/09/2021 Learned counsel for the petitioner seeks withdrawal of the writ petition, the same is, therefore, dismissed as withdrawn.
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