[Cites 0, Cited by 0]
[Section 9]
[Entire Act]
Union of India - Subsection
Section 9(4) in The Water (Prevention And Control Of Pollution) Cess Rules, 1978
| Name and Address of the Consumer | Purpose for which water consumed | Reading at the beginning of the first day of the calendar month under report | Reading at the end of the last day of calendar month under report | Quantity of water consumed in Kilo litres | If the meter was out of order the monthly average consumption of water for the previous 3 months of working period | Quantity of water qualifying for rebate according to the assessee | Remarks(*) |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 1. | Industrial cooling spraying in mine pits or boilers feed | (i)from Municipal water supply mains(ii)from well/tubewell(iii)from canal(iv)from river(v)from any other source | |||||
| 2. | Domestic purpose | (i)from Municipal water supply mains(ii)from well/tubewell(iii)from canal(iv)from river(v)from any other source | |||||
| 3. | Processing whereby water gets polluted and the pollutants are easily bio-degradable | (i)from Municipal water supply mains(ii)from well/tubewell(iii)from canal(iv)from river(v)from any other source | |||||
| 4. | Processing whereby water gets polluted and the pollutants are not easily bio-degradable and are toxic. | (i)from Municipal water supply mains(ii)from well/tubewell(iii)from canal(iv)from river(v)from any other source |
| S.No. | Polluting parameters as mentioned in the conditions imposed under consent granted under section 25/26 of the Water (Prevention and Control of Pollution)Act, 1974 | Maximum permissible limits or ranges allowed as per consent conditions | Concentration of range of parameters as per report | Dates on which | |
| There was break down or failure of the plant | On which under performance was noticed | ||||
| 1 | 2 | 3 | 4 | 5 | 6 |