Delhi High Court - Orders
Pepsico Inc. & Anr vs Parle Agro Private Limited on 30 May, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~13 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
13
+ CS(COMM) 268/2021 & I.A. 7170/2021, 9591/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. Manish K. Jha, Ms. Shruti Dass
and Ms. Avni Sharma, Advocates for P-1.
Mr. Sanjeev Puri, Senior Advocate with
Mr.Manish K. Jha, Ms. Shruti Dass and Ms.Avni
Sharma, Advocates for P-2.
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Chander M. Lall, Senior
Advocate with Mr. Ankur Sangal and Ms. Pragya
Mishra, Advocates.
20
+ C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED .....Petitioner
Through: Mr. Chander M. Lall, Senior
Advocate with Mr. Ankur Sangal and Ms. Pragya
Mishra, Advocates.
versus
PEPSICO INC & ANR. .....Respondents
Through: Mr. Manish K. Jha, Ms. Shruti Dass
and Ms. Avni Sharma, Advocates for R-1.
Mr. Sanjeev Puri, Senior Advocate with
Mr.Manish K. Jha and Ms. Shruti Dass, Advocates
for R-2.
CS(COMM) 268/2021 and connected matter Page 1 of 2
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:03.06.2022
19:47:42
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 30.05.2022 Mr. Puri, learned Senior Counsel appearing for Plaintiff No.2 in CS(COMM) 268/2021 and Respondent No.2 in C.O. (COMM.IPD-TM) 5/2021 has concluded his arguments and hands over a written note on arguments and case-laws.
List for arguments of remaining parties on 03.06.2022.
JYOTI SINGH, J MAY 30, 2022/shivam CS(COMM) 268/2021 and connected matter Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:03.06.2022 19:47:42