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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Himachal Pradesh - Subsection

Section 41(1) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(1)Every Committee shall have a Secretary who shall be appointed by the State Government in accordance with the recruitment and promotion rules for the post of Secretary of the Committee.