- Every employee or student of the university shall, notwithstanding anything contained in this Act, have a right to appeal within such time as may be prescribed by the Statutes to the [Executive Council] [Throughout the Act for the words 'Board of Management' the words 'Executive Council' substituted by Act No.13 of 1995.] against the decision of any officer of the University affecting such employee or student and thereupon the [Executive Council] [Throughout the Act for the words 'Board of Management' the words 'Executive Council' substituted by Act No.13 of 1995.] may confirm, modify or reverse the decision appealed against.
