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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Telangana - Subsection

Section 82(2) in Telangana Panchayat Raj Act, 2018

(2)A notice in local language of the village that such place has been registered, licensed or provided as aforesaid, shall be affixed at or near the entrance to such place conspicuously.