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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Haryana - Subsection

Section 112(1) in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998

(1)Records of the Commission, except those parts which are confidential or privileged shall be open to inspection by the general public, subject to the payment of fee and complying with such other terms as the Commission may direct.