Section 2(38) in Hyderabad General Clauses Act, 1308F
(38)[ 'Financial year', 'month' and 'year' shall have the meaning respectively assigned to them in clauses (21), (35) and (66) of section 3 of the General Clauses Act, 1897 (Central Act X of 1897)] [Substituted by A. O., 1956.];
