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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(1)(b) in Rajasthan Panchayati Raj Act, 1994

(b)all powers and duties of the Panchayati Raj Institution shall, during the period of dissolution, be exercised and performed by such administrator as the State Government may appoint in this behalf; and