Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73CB(14)] [Section 73CB] [Entire Act] State of Maharashtra - Subsection Section 73CB(14)(d) in The Maharashtra Co-Operative Societies Act, 1960 (d)provide all necessary help, assistance and co-operation for the smooth preparation of electoral rolls for the conduct of elections.