Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(3) in The Maharashtra Devdasi System (Abolition) Act, 2005 (3)To award in deserving cases, a maintenance allowance, in accordance with Government scheme to avoid destitution and to rehabilitate such Devdasis.
