Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(1) in West Bengal Societies Registration Rules, 1963

(1)The managing committee shall provide a common seal for the purpose of the society. The seal shall be in the custody of the secretary.