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State of Haryana - Section

Section 48 in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

48. Roll call in Settlement.

- In all Settlements established under section 14, roll call of all Habitual Offenders settled therein shall be taken both in the morning and evening by the Superintendent of the Settlement, who shall immediately report any unauthorised absence to the Officer-in-charge of the Police Station within the limits of which the Settlement lies.