Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(3) in THE DELHI URBAN ART COMMISSION ACT, 1973

(3)The accounts of the Commission shall be audited by the Comptroller and Auditor-General of Indiaat such times and in such manner as he thinks fit.