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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(a) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012

(a)Educational qualifications, preference shall be given to those who possess the experience specified in column number 4 of Schedule-I; specifically in conservation and maintenance of Heritage properties and Antiquities; and