Section 11 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Connectivity and Open Access in Intra-State Transmission and Distribution) Regulations, 2017
11. The State Transmission Utility shall convey its decision on grant of Connectivity or otherwise within a period of sixty (60)Days from the date of receipt of application complete in all aspects:
Provided that the STU may reject an application, stating the reasons for such rejection, after giving the Applicant an opportunity to represent against the proposed rejection.
