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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3) in Andhra Pradesh Disaster Management Rules, 2007

(3)The Annual Report shall include:-
(a)A Statement of Aims and Objectives and vision of the State Authority;
(b)The role and functions of the state authority;-
(c)Annual targets and achievements, in physical and financial terms, during the year i o which the annual report pertains:
(d)The activities of the State Disaster Management Authority during the previous year:
(e)Any other Information as the State Authority deems fit.
II. In exercise of the powers conferred by sub section (1) of Section 14 of the Disaster Management Act, 2005 (Act No. 53 of 2005), the Government of Andhra Pradesh hereby establish the Andhra Pradesh State Disaster Management Authority (SDMA) consisting of the following members namely:-