Himachal Pradesh High Court
Makhan Singh vs . Roshan Singh @ Roshan Lal on 17 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Makhan Singh vs. Roshan Singh @ Roshan Lal and ors.
RSA No.85 of 2023 17.04.2023 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the appellant.
RSA No.85 of 2023 Issue notice to the respondents, returnable within six weeks, on taking steps within a period of one week.
CMP No.3934 of 2023 Notice in the aforesaid terms.
In the meantime, parties are directed to maintain status quo qua nature and possession of the suit land.
CMP No.3935 of 2023 The application is disposed of with a direction to the applicant to file certified copy of the order/judgment dated 09.06.2022 in Civil Suit No.152/2014, passed by learned Civil Judge, Court No.3, Hamirpur, District Hamirpur, H.P., within a period of four weeks.
( Sushil Kukreja ) Judge 17th April, 2023 (reena) ::: Downloaded on - 17/04/2023 20:41:43 :::CIS