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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(4)(a) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(a)exempt any class of steam boats or motor boats from the requirement of sub-rule (1) or sub-rule (2), as the case may be; and