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Union of India - Section

Section 26 in The Jamia Millia Islamia Act, 1988

26. Power to make Regulations.-

The authorities of the University may make Regulations consistent with this Act, the Statutes and the Ordinances for the conduct of their own business, and that of the Committees appointed by them and not provided for by this Act, the Statutes or the Ordinances in the manner prescribed by the Statutes.