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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Uttar Pradesh - Subsection

Section 49(2) in U.P. Children Act, 1951

(2)Every school certified under sub-section (2) of section 48 shall be under the management of Such persons as may be approved by the State Government and the persons so approved shall be deemed to be the manager of the school for the purposes of this Act.