Section 6(5)(xv) in Jammu and Kashmir Civil Services (Medical Attendance-Cum-Allowance) Rules, 1990

[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

(xv)[ The Heart Centre, New Delhi.] [Inserted vide SRO 96 dated 4-3-2002.]

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