Madhya Pradesh High Court
Monu @ Omprakash vs The State Of Madhya Pradesh on 15 September, 2022
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 17044 of 2022 (MONU @ OMPRAKASH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 15-09-2022 Mr. Sandeep Koshta, learned counsel for the applicant.
Ms. Chandrakanta Pal, learned Panel Lawyer for the State. Upon request of learned counsel for the applicant, list the matter after one week.
(ARUN KUMAR SHARMA) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 9/16/2022 5:17:21 PM