Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(4) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(4)Pursuant to receipt of award, the Commission shall issue notice to the parties concerned giving opportunity to file objection to the award and rejoinder to such objection if any, within the time specified by the Commission.