Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in The Insecticides (Price, Stock, Display and Submission of Reports) Order, 1986 (d)"insecticide" shall have the meaning assigned to it in clause (e) of Section 3 of the Insecticides Act, 1968 (46 of 1968);
