Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(g) in THE NATIONAL ANTI-DOPING ACT, 2022

(g)the grounds on which a member of Appeal Panel may be removed under sub-section (4) of section 12;